Madhya Pradesh High Court
M/S. Jmc Projects (India) Ltd. vs Santosh Singh on 16 August, 2018
1 WP-14987-2016 The High Court Of Madhya Pradesh WP-14987-2016 (M/S. JMC PROJECTS (INDIA) LTD. Vs SANTOSH SINGH) 15 Jabalpur, Dated : 16-08-2018 As prayed by Shri Aditya Khandekar, learned counsel for the petitioner, list the matter on 06.09.2018.
Interim relief, if any, shall continue till the next date of hearing.
(NANDITA DUBEY) JUDGE ak Digitally signed by ASHISH KOSHTA Date: 16/08/2018 16:00:37