Section 16 in The Commissioners Offices Ministerial Service Rules, 1980
16. Procedure for direct recruitment to the post of Stenographer and Camp Assistant.
(1)For the purpose of direct recruitment to the post of Stenographer to Additional Commissioner and Camp Assistant there shall be constituted a Selection Committee comprising:(i)The Commissioner of the Division.(ii)The District Magistrate of the Headquarters of the Commissioner.(iii)The Staff Officer of the Commissioner.(2)The Selection Committee shall scrutinize the applications and require the eligible candidates to appear in competitive test and interview.(3)After the marks obtained by the candidates in the written test have been tabulated, the Selection Committee shall having regard to the need for securing due representation of the candidates belonging to the Scheduled Castes, Scheduled Tribes and other categories in accordance with rule 6, call for interview such number of candidates as on the result of the written test, have come up to the standard fixed in this respect. The marks awarded to each candidate in the interview shall be added to the marks obtained by him in the written test(4)The Selection Committee shall prepare a list of candidates in order of merit, as disclosed by the aggregate of marks obtained by them in the written test and interview, if two or more candidates obtain equal marks the candidates obtaining higher marks in the written test shall be the vacancies.
