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[Cites 0, Cited by 0] [Section 29] [Entire Act]

State of Goa - Subsection

Section 29(2) in The Goa, Daman and Diu Secondary and Higher Secondary Education Rules, 1975

(2)The Secretary shall collect the information from the schools in requisite proforma for the purpose of appointment of staff for examination work by the end of July every year.