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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Uttarakhand - Subsection

Section 10(2) in The Allahabad High Court Officers and Staff (Conditions of Service and Conduct) Rules, 1976

(2)The procedure and syllabus relating to the competitive examination shall be such as may be prescribed by the appointing authority from time to time.