Section 38(4) in The Wild Life (Protection) (Orissa) Rules, 1974
(4)A licence -(a)to commence or carry on the business as -(i)a manufacturer of or dealer in an animal article or a dealer in trophy or uncured trophy shall be granted in Form No. 15;(ii)a taxidermist shall be granted in Form No. 16;(iii)a dealer in captive animals shall be granted in Form No. 17;(iv)a dealer in meat shall be granted in Form No. 18;(b)to cook or serve meat in any eating house shall be granted in Form No. 19.
