Section 38(4)(a) in The Wild Life (Protection) (Orissa) Rules, 1974

[Cites 0, Cited by 0] [Section 38(4)] [Section 38] [Entire Act]

(a)to commence or carry on the business as -

(i)a manufacturer of or dealer in an animal article or a dealer in trophy or uncured trophy shall be granted in Form No. 15;

(ii)a taxidermist shall be granted in Form No. 16;

(iii)a dealer in captive animals shall be granted in Form No. 17;

(iv)a dealer in meat shall be granted in Form No. 18;

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