Section 71(1) in The Railway Protection Force Rules, 1987

[Cites 0, Cited by 0] [Section 71] [Entire Act]

Union of India - Subsection

Section 71(1) in The Railway Protection Force Rules, 1987

(1)Allocation of marks for written examination shall be as follows, namely: -

Maximum marks	Qualifying marks
80	48.

Provided that the mode of conducting written examination shall be such as may be specified by Directives.