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Union of India - Section

Section 71 in The Railway Protection Force Rules, 1987

71. [ Guidelines for Departmental Promotion Committee for holding selection under rule 70. [Subsituted by Notification No. G.S.R. 1067(E), dated 25.10.2018 (w.e.f. 3.12.1987).]

(1)Allocation of marks for written examination shall be as follows, namely: -
Maximum marks Qualifying marks
80 48.
Provided that the mode of conducting written examination shall be such as may be specified by Directives.
(2)Candidates qualifying in the written examination shall be considered for assessment of service record for which marks may be awarded as specified in the Directives, and the maximum marks shall be as follows, namely: -
  Maximum marks
Record of service 20.
(3)A panel shall be drawn from amongst the candidates securing sixty per cent or more marks in the order of their respective seniority in the rank.
(4)Qualifying marks for candidates belonging to the Scheduled Castes and the Scheduled Tribes shall be forty marks under sub-rule (1) and fifty per cent under sub-rule (3)]