Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Punjab - Section

Section 4 in General Conditions of Tariff and Schedules of Tariff

4. Single Point Delivery :-

Unless otherwise agreed to or specified, the tariffs are applicable to only one point of supply and at a single voltage. Supply at other points or at other voltages shall be separately billed.