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[Cites 0, Cited by 0] [Section 18(4)] [Section 18] [Entire Act]

State of Uttar Pradesh - Subsection

Section 18(4)(b) in The U.P. Co-operative Societies Act, 1965

(b)An associate member shall not be eligible for the membership of the committee of management nor have a right to share in the profits otherwise than as wages and bonus.