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[Cites 0, Cited by 0] [Section 78(2)] [Section 78] [Entire Act]

State of Himachal Pradesh - Subsection

Section 78(2)(b) in Himachal Pradesh Municipal Election Rules, 2015

(b)before any box is opened at the counting table the candidates or their agents shall be allowed to inspect the paper seal or other seals, as have been fixed thereon and to satisfy themselves that the same are intact;