Prakash Shivandas Pamnani vs Shrichand Aswani And Ors on 17 July, 2023

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Bombay High Court

Prakash Shivandas Pamnani vs Shrichand Aswani And Ors on 17 July, 2023

Bench: N. R. Borkar

                                                                      Board Sr.No.:-3

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
      APPELLATE SIDE CIVIL JURISDICTION

                WRIT PETITION NO. 7593 OF 2023

 Shrichand Aswani                              ....PETITIONER
             V/S
 Minister Of Co-operation Thru Chief Secretary
                                            ....RESPONDENT

( Cooperation And Marketing ) And Ors WITH WRIT PETITION NO. 7563 OF 2023 Dhanraj Aswani ....PETITIONER V/S Minister Of Co Op Thr Chief Secretary And Ors ....RESPONDENT WITH INTERIM APPLICATION NO. 13107 OF 2023 In Writ Petition 7593 OF 2023 Prasad Pandurang Nalawade ....PETITIONER V/S Shrichand Aswani ....RESPONDENT WITH INTERIM APPLICATION NO. 12912 OF 2023 In Writ Petition 7593 OF 2023 Prakash Shivandas Pamnani ....PETITIONER V/S Page 1/2 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:29:49 ::: Shrichand Aswani And Ors ....RESPONDENT Mr. Vineet Naik, Senior Adv. a/w Ms. Minal Chandnani a/w Mr. Prashant Kengage a/w Mr. Zoheb Merchant for the Petitioner in WP/7593/2023. Ms. Minal Chandnani a/w Mr. Zoheb Merchant for the Petitioner in WP/7563/2023. Mr. P. G. Sawant, AGP for the Respondent/ State. Mr. Siddheshwar N. Biradar for Respondent No. 6 in both Petitions.

Mr. Ravi Kadam, Senior Adv. a/w Mr. Aabad Ponda, Senior Adv. a/w Mr. Shantanu Phanse a/w Mr. Karan Kadam a/w Ms. Ilsa Shaikh i/b Mr. S. Bedekar Respondent No. 7 in both Petitions.

Mr. Ranjit A. Thorat, Senior Advocate a/w Mr. S. S. Salunkhe for Respondent Nos. 8 & 12 in both Petitions. Mr. T. D. Deshmukh a/w Mr. Sagar Kursija i/b Ms. Deepali Kedar for Respondent No. 14. Mr. Vishwajeet Sawant, Sr. Adv. i/by Mr. P. B. Gujar for R. no.

Mr. Sandeep Salunkhe for R. No. 9 in both Petition Dr. Uday Warunjikar a/w Sonali Chavan a/w Neha Deshpande i/by Jenish Jain for Intervenor in IA/12912/2023 Ms. Apurva Manwani i/by Riddhi Shah for Intervenor in IA/13107/2023 CORAM : HON'BLE SHRI JUSTICE N. R. BORKAR J DATE : 17th July, 2023 P.C. :

S. O. to 19/07/2023 .

( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 17/07/2023 ::: Downloaded on - 18/07/2023 15:29:49 :::

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