Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 35] [Entire Act]

State of Meghalaya - Subsection

Section 35(1) in The Meghalaya Air (Prevention and Control of Pollution) Rules, 1988

(1)The budget in respect of the year ensuing showing the estimated receipts and expenditure of the Board shall, as far as may be, be based on the model. Form IX following the pattern of budgeting of the Government in general.