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[Cites 0, Cited by 0] [Section 14(4)] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(4)(a) in Sardar Patel University of Police, Security and Criminal Justice, Jodhpur Act, 2012

(a)to be the custodian of the records, the Common Seal and such other properties of the University as the Board shall commit to his or her charge; and