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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Andhra Pradesh - Subsection

Section 5(iii) in Andhra Pradesh Colleges of Education (Regulation of Admissions into B.Ed. Course through Common Entrance Test) Rules, 2006

(iii)The Methodology - wise percentages shall be followed strictly as prescribed above for all the seats either allotted by the Convener, Ed.CET/Ed.CET-AC, or filled by the managements under Category-B seats.