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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Andhra Pradesh - Subsection

Section 10(1) in THE ANDHRA PRADESH FISHERIES UNIVERSITY ACT, 2020

(1)The Governor of Andhra Pradesh shall be the Chancellor of the University. He/She shall, by virtue of his/her office, be the Head of the University, and shall, when present, preside at any convocation of the University. He/She shall exercise such other powers as may be conferred on him/her by or under thisAct.