Section 233(2) in Criminal Courts - Rules and Orders
(2)(i)the following officers of the East Indian Railway, Bengal, Nagpur Railway, the Rajputana-Malwa Railway and the Indian Midland Railway:-Engineers in charge of the line,Engineering Inspectors in charge of the line,District Locomotive Superintendents,Assistant Locomotive Superintendents,Locomotive Foremen,Drivers of Locomotive Engines,District Traffic Superintendents,Assistant Traffic Superintendents,Station Masters,Guards;(ii)Loco-Inspector of the Bengal-Nagpur Railway;(iii)the following officers of the Great Indian Peninsula Railway:-District Engineers, Construction,Resident Engineers, Construction,Divisional Engineers,Resident Engineers, Way,Assistant Signal and Interlocking Engineers,Permanent Way Inspectors,Sub-Permanent Way Inspectors,Apprentice Platelayers,Signal and Interlocking Inspectors,Assistant Signal and Interlocking Inspectors,Apprentice Signal and Interlocking Inspectors,Supervisors (Line),Maistries (Line),Divisional Transportation Superintendents in charge of Divisions and their Assistants,Station Superintendents,Deputy Station Superintendents Loco-Foremen,Assistant Loco-Foremen,Loco-Inspectors,Transportation Inspectors,Carriage Foremen,Assistant Carriage Foremen,Carriage Inspectors,Head Train Examiners,Station Masters,Assistant Station Masters,Controllers,Assistant Controllers,Yard Controllers,Assistant Yard Controllers,Yard Foremen or Inspectors,Assistant Yard Foremen or Inspectors,Drivers,Guards,Divisional Telegraph Inspectors,Maintenance Telegraph Inspectors,Train Inspectors,Assistant Train Inspectors,Cabin Supervisors,Assistant Cabin Supervisors;