Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 233(2)] [Section 233] [Entire Act]

State of Madhya Pradesh - Subsection

Section 233(2)(i) in Criminal Courts - Rules and Orders

(i)the following officers of the East Indian Railway, Bengal, Nagpur Railway, the Rajputana-Malwa Railway and the Indian Midland Railway:-