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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Meghalaya - Subsection

Section 17(4) in The Garo Hills Cotton Jute and Ginger Trade Regulation, 1980

(4)The Managing Committee shall elect a Vice-Chairman from among the members of the District Council appointed as member of the Managing Committee under sub-section (2) (of section 17 of the Regulation).