Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 15] [Entire Act] State of Gujarat - Subsection Section 15(vii) in The Krantiguru Shyamji Krishna Verma Kachchh University Act, 2003 (vii)Such other Boards and bodies of the University as may be declared by the Statues to be the authorities of the University.
