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Bombay High Court

The State Of Maharahstra vs Mohammad Salim Wali Mohammad Qureshi ... on 12 February, 2019

Bench: A.S. Oka, A.S. Gadkari

 IN THE HIGH COURT OF JUDICATURE AT BOMBAY
     APPELLATE SIDE CRIMINAL JURISDICTION

                   CR. APPEAL NO. 1304 OF 2011

 Mohammad Salim Wali Mohammad Qureshi                 ....Appellant
 And Ors
             V/S
 The State Of Maharashtra And Anr                  ....Respondent

WITH CR. APPEAL NO. 1037 OF 2012 Chandbi Mohammad Haneef Qureshi ....Appellant V/S Gulamnabi Jalil Ahmed Ansari And Anr ....Respondent WITH CR. APPEAL NO. 719 OF 2012 The State Of Maharahstra ....Appellant V/S Mohammad Salim Wali Mohammad Qureshi ....Respondent And Ors WITH CR. APPLICATION IN APPEAL NO. 1331 OF 2017 In CR. APPEAL 1304 OF 2011 Taju @ Subhan @ Tajuddin Sherali ....Appellant Lalmohammad Qureshi V/S The State Of Maharashtra ....Respondent Page 1/2 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 13/02/2019 01:36:11 ::: Ms Payoshi Roy i/by Dr Yug Mohit Chaudhry For Appellant Mr Chetan Agarwal for Appellant in Apeal 1037/2012 CORAM : A.S. OKA & A.S. GADKARI, JJ DATE : 12th February, 2019 P.C. :

Not to be called out to this week.
( FOR REGISTRAR JUDICIAL - I ) Page 2/2 ::: Uploaded on - 12/02/2019 ::: Downloaded on - 13/02/2019 01:36:11 :::