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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(1)showing the following facts, on her or his admission into the institution :-
(a)Name of the woman or child.
(b)Age, sex, religion.
(c)Condition of her or his health on admission.
(d)Last address.
(e)Nearest of kin.
(f)Names of father and mother stating whether dead or living. Name of husband in case of a married woman or girl.
(g)Person responsible for her or his care.
(h)Amount of money, if any, paid for care.
(i)Name of person or agency seeking admission of the women or child.
(j)Reasons for admission.
(k)Term and conditions of admission.
(l)A brief history of the case.
(m)Such other date as may be prescribed from time to time and;