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[Cites 0, Cited by 0] [Section 10(1)] [Section 10] [Entire Act]

State of Madhya Pradesh - Subsection

Section 10(1)(f) in Madhya Bharat Women's and Children's Institutions Licensing Act, 1954

(f)Names of father and mother stating whether dead or living. Name of husband in case of a married woman or girl.