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[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Punjab - Subsection

Section 3(4) in The Punjab State Agricultural Marketing Board (Engineering Wing) Execution of Works Rules, 1979

(4)Executive Engineer (Public Health), shall be incharge of the execution of all water supply and sewerage schemes and public health part of all building works, original as well as maintenance, and will be responsible to the [Superintending Engineer] [See Legislative Supplement Part III dated 23rd June, 1989.] for the proper designing and execution of all such works according to approved designs, specifications and within the sanctioned [financial provisions.] [Substituted for the words 'financial provisions; irrespective of the fact whether such works are financed by the Board or by the Committees.' vide Punjab Notification dated 10.4.2001.']Note. - The powers and duties of the Executive Engineer, Public Health, Assistant Engineer and Sectional Officer, Public Health will be analogous to those of Executive Engineer (Civil), Assistant Engineer (Civil) and Sectional Officer (Civil) respectively, in respect of the execution of work assigned to them.