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[Cites 0, Cited by 0] [Section 11(1)] [Section 11] [Entire Act]

State of Odisha - Subsection

Section 11(1)(j) in Orissa Universities Act, 1989

(j)principals of not more than one-third the number of affiliated colleges of the University, subject to a maximum of twenty, as may be nominated by the Chancellor keeping in view the representation of the Districts, Institutions for women, minorities, professional subjects and post Graduate Studies and the Non-Government Colleges;