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State of Odisha - Section

Section 11 in Orissa Universities Act, 1989

11. Academic Council.

(1)The Academic Council shall consists of the following members, namely:EX-officio Members:
(a)the Vice-Chancellor of the concerned University;
(b)the Director;
(c)the Director of the Medical Education and Training;
(d)the Director of Technical Education, Orissa;
(e)the Director, Correspondence Course, wherever the faculty exists,
(f)the Chairman, Council of Higher Secondary Education, Orissa;
(g)the Chairman, Post Graduate Council of the concerned University;
Other Members:
(h)all the heads of departments of the post Graduate subjects of the concerned University and the constituent and affiliated colleges thereof;
(i)the principals of constituent colleges of the concerned University;
(j)principals of not more than one-third the number of affiliated colleges of the University, subject to a maximum of twenty, as may be nominated by the Chancellor keeping in view the representation of the Districts, Institutions for women, minorities, professional subjects and post Graduate Studies and the Non-Government Colleges;
(k)two persons of Academic eminence nominated by the Chancellor;
(l)not more than ten teachers of colleges within the jurisdiction of the concerned University as may be co-opted as member by the Academic Council so as to secure such representation of different branches of learning as such Council may consider adequate;
(m)librarian of the concerned University;
(n)the officer-in-charge of student welfare of the concerned University.
Provided that in respect of Shri Jagannath Sanskrit Vishwavidyalaya the ex-officio members specified in clauses (c) and (d) shall not be taken as ex-officio members.
(2)The term of office of the members referred in clauses (j) (k) and (1) of sub-section (1) shall be three years.