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State of Goa - Section

Section 111 in The Goa, Daman And Diu Land Revenue Code, 1968

111. Determination of village boundaries.

- The boundaries of villages shall be fixed, and all disputes relating thereto shall be determined by survey officers, or by such other officers as may be appointed by the Government for the purpose, after holding a formal inquiry at which the village officers and all persons interested have an opportunity of appearing and producing evidence.