Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 91] [Entire Act] State of Telangana - Subsection Section 91(1) in Telangana Panchayat Raj Act, 2018 (1)No door, gate, bar or ground floor window shall, without a license from the Gram Panchayat, be hung or placed so as to open outwards upon any public road vested in the Gram Panchayat.
