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State of Jharkhand - Section

Section 190 in Bihar Education Code, 1961

190. Purpose.

- The Government College of Health and Physical Education is an institution maintained by the State Government for the professional training of actual and prospective teachers (both men and women) in physical culture. Its further object is-
(i)to train physically fit and able bodied men and women for the service of mankind and the country;
(ii)to develop skill to make physical learning easier and to develop good carriage and graceful movement;
(iii)to develop muscular strength adequate to meet the demands of present day living;
(iv)to make the maximum contribution to the optimum development of the individual's potentialities in all phases of life by placing him or her in an environment as favourable as possible to the promotion of such muscular and related responses or activities as will best contribute to this purpose.