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[Cites 0, Cited by 0] [Section 190] [Entire Act]

State of Jharkhand - Subsection

Section 190(iv) in Bihar Education Code, 1961

(iv)to make the maximum contribution to the optimum development of the individual's potentialities in all phases of life by placing him or her in an environment as favourable as possible to the promotion of such muscular and related responses or activities as will best contribute to this purpose.