Section 13 in The U.P. Forest Service Rules, 1993

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State of Uttar Pradesh - Section

Section 13 in The U.P. Forest Service Rules, 1993

13. Minimum physical standard.

(1)No candidate for direct recruitment shall be appointed to the Service unless he possesses the minimum standard for height and chest grith as specified below :

Sex	Height	Chest grith (Fully expanded)	Expansion
Male	163 Cms.	84 Cms.	5 Cms.
Female	150 Cms.	79 Cms.	5 Cms.

Provided that the minimum height standard in case of candidates belonging to Scheduled Tribes and to races such as Gorkhas, Nepalies, Assamese, Maghalayan Tribal, Laddakhese, Sikkimiese, Bhutanese, Garhwalies, Kumaunies, Nagas and Arunachal Pradesh candidates, shall be as follows :

Male	152.5 Cms.
Female	145.0 Cms.

(2)The male candidates will be required to qualify in walking test of 25 kilometres to be completed in four hours and female candidates of 14 kilometres to be completed in four hours.The arrangement for conducting this test will be made by the Chief Conservator of Forests, Uttar Pradesh so as to synchronise with the sitting of the Medical Board.

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State of Uttar Pradesh - Section

Section 13 in The U.P. Forest Service Rules, 1993

13. Minimum physical standard.