Section 13(1) in The U.P. Forest Service Rules, 1993

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State of Uttar Pradesh - Subsection

Section 13(1) in The U.P. Forest Service Rules, 1993

(1)No candidate for direct recruitment shall be appointed to the Service unless he possesses the minimum standard for height and chest grith as specified below :

Sex	Height	Chest grith (Fully expanded)	Expansion
Male	163 Cms.	84 Cms.	5 Cms.
Female	150 Cms.	79 Cms.	5 Cms.

Provided that the minimum height standard in case of candidates belonging to Scheduled Tribes and to races such as Gorkhas, Nepalies, Assamese, Maghalayan Tribal, Laddakhese, Sikkimiese, Bhutanese, Garhwalies, Kumaunies, Nagas and Arunachal Pradesh candidates, shall be as follows :

Male	152.5 Cms.
Female	145.0 Cms.

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State of Uttar Pradesh - Subsection

Section 13(1) in The U.P. Forest Service Rules, 1993