Section 45(1) in Damodar Valley Corporation Act, 1948
(1)The Corporation shall prepare, in such form as may be prescribed, aii annual report within six months after the end of each financial year giving a true and faithful account of its activities during the previous financial year, with particular reference to(i)irrigation;(ii)water-supply;(iii)electrical energy;(iv)flood control;(v)navigation;(vi)afforestation;(vii)soil erosion;(viii)use of lands;(ix)resettlement of displaced population;(x)sanitation and public health measures; and(xi)economic and social welfare of the people.
