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[Cites 0, Cited by 0] [Section 28] [Entire Act]

State of Punjab - Subsection

Section 28(1) in The Punjab Town Improvement Trust Rules, 1939

(1)The accounts of all works other than those mentioned in the preceding rule shall be kept in form No. 11 in which columns shall be allotted according to the heads and items of the sanctioned estimate, the kind of work, such as earthwork, brickwork, concrete, etc. etc. and the rates for the same as per accepted tender or contract shall be noted in the blank columns at the top and the quantities and amount of the sanctioned estimate or tender for each kind of work shall be entered in the appropriate columns as soon as the estimate is sanctioned or the tender is accepted.