Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 45(1)] [Section 45] [Entire Act]

State of Madhya Pradesh - Subsection

Section 45(1)(g) in The M.P. Nagarpalika Nirvachan Niyam, 1994

(g)such other person as the Returning Officer or the Presiding Officer may employ for the purpose of identifying the voters.