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[Cites 0, Cited by 0] [Section 199(2)] [Section 199] [Entire Act]

State of Goa - Subsection

Section 199(2)(xxix) in The Goa, Daman And Diu Land Revenue Code, 1968

(xxix)under section 91, the other occupations under clause (1), and the period and conditions under clause (5), thereof;