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[Cites 0, Cited by 0] [Section 2(2)] [Section 2] [Entire Act]

State of Jharkhand - Subsection

Section 2(2)(c) in Jharkhand State Electricity Regulatory Commission (Electricity Supply Code) Regulations, 2015

(c)Terms "include" or "including" shall be deemed to be followed by "without limitation" or "but not limited to" regardless of whether such terms are followed by such phrases or words of like import.