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State of Bihar - Section

Section 172 in The Bihar Motor Vehicles Rules, 1992

172. Spare wheel and tools.

(1)Save as otherwise specified by the Regional Transport Authority in respect of municipal or cantonments areas, every transport vehicle shall at all times be equipped with a spare wheel or rim fitted with a pneumatic tyre in good, sound and readily inflated condition and mounted in such a way that it can be readily dismounted and fitted to the vehicle in the place of any one of the wheels.
(2)Sub-rule (1) shall not apply to a transport vehicle during the completion of any journey during which it has been necessary to bring the spare wheel or rim and tyre into use.
(3)Every transport vehicle shall at all times be furnished with an efficient jack and other tools necessary to change a wheel.
(4)Every transport vehicle shall at all times be furnished with one screw and at least with one spare fuse, one side-light bulb and one head-light bulb.