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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1)(v) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(v)two Professors of Sanskrit or universities of Madhya Pradesh nominated by Chairman in consultation with the Executive Council;