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[Cites 0, Cited by 0] [Section 17] [Entire Act]

State of Madhya Pradesh - Subsection

Section 17(1) in The Maharashi Patanjali Sanskrit Sansthan Adhiniyam, 2007

(1)The Academic Council shall consist of the following members, namely :-
(i)the Chairman of the Institute who shall be the Chairman thereof;
(ii)three persons from amongst the educationists of repute or men of letters or learned professionals or eminent public men, who are not in the service of the Institute nominated by the Chairman in consultation with the Executive Council;
(iii)the Director, who shall be Secretary of the Academic Council;
(iv)three Principals or Head Masters of affiliated schools nominated by the Chairman;
(v)two Professors of Sanskrit or universities of Madhya Pradesh nominated by Chairman in consultation with the Executive Council;
(vi)all the Heads of the Department of the Institute;
(vii)two members of the teaching staff of the Institute nominated by Chairman; and
(viii)the Secretary, Madhya Pradesh Board of Secondary Education.