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State of Uttar Pradesh - Section

Section 8 in The U.P. Lower Subordinate Forest Service Rules, 1980

8. Academic qualifications.

- A candidate for direct recruitment to the various categories of posts must possess the following qualifications :
(1)Moharrir and Jamadar. - Must have passed High School Examination with Science or Agriculture of the U. P. Board of High School and Intermediate Examination or an examination recognised as equivalent thereto.
(2)Guards Essential. - Must have passed the High School Examination with Science or Agriculture of the U. P. Board of High School and Intermediate Examination or an examination recognised as equivalent thereto.Preferential. - (1) In the case of recruitment of candidates from open market preference will be given to ex-Home Guards who have worked as such for at least one year.
(2)In the case of seasonal workers weightage shall be given to the total length of service put in as seasonal worker and their record of service.