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[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Uttar Pradesh - Subsection

Section 8(2) in The U.P. Lower Subordinate Forest Service Rules, 1980

(2)Guards Essential. - Must have passed the High School Examination with Science or Agriculture of the U. P. Board of High School and Intermediate Examination or an examination recognised as equivalent thereto.Preferential. - (1) In the case of recruitment of candidates from open market preference will be given to ex-Home Guards who have worked as such for at least one year.