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Himachal Pradesh High Court

Bhagwan Singh vs . Atma Ram Through Lrs And Ors. on 27 October, 2022

Author: Satyen Vaidya

Bench: Satyen Vaidya

.

Bhagwan Singh Vs. Atma Ram through LRs and ors.

Cr. R. No. 147 of 2015 27.10.2022 Present: None for the petitioner.

Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General, for respondent No.2-State.

None has put in appearance on behalf of the petitioner. In the interest of justice, list on 15.12.2022.

( Satyen Vaidya ) Judge 27th October, 2022 (sushma) ::: Downloaded on - 27/10/2022 20:33:34 :::CIS