Himachal Pradesh High Court
Bhagwan Singh vs . Atma Ram Through Lrs And Ors. on 27 October, 2022
Author: Satyen Vaidya
Bench: Satyen Vaidya
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Bhagwan Singh Vs. Atma Ram through LRs and ors.
Cr. R. No. 147 of 2015 27.10.2022 Present: None for the petitioner.
Mr. Desh Raj Thakur, Additional Advocate General with Mr. Narender Thakur, Deputy Advocate General, for respondent No.2-State.
None has put in appearance on behalf of the petitioner. In the interest of justice, list on 15.12.2022.
( Satyen Vaidya ) Judge 27th October, 2022 (sushma) ::: Downloaded on - 27/10/2022 20:33:34 :::CIS