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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(1)(e) in Standards of Quality of Service of Basic Telephone Service (Wireline) and Cellular Mobile Telephone Service Regulations, 2009

(e)"Cell Bouncing Busy Hour" means the one hour period in a day during which a cell in a cellular mobile telephone network experiences the maximum traffic;
(ea)[ "Cell Identity" or "CI" means identity of a cell which is unique within a Location Area(LA) or a Tracking Area (TA); [Inserted by Notification No. F. No. 304-2/2016-QoS., dated 18.8.2017 (w.e.f. 20.3.2009).]
(eb)"Cell Global Identity" or "CGI" means the Globally Unique Identification of a cell and is the concatenation of the Mobile Country Code (MCC), Mobile Network Code (MNC), Location Area Code(LAC) or Tracking Area Code (TAC) and the Cell Identity (CI);
(ec)"Cell_Q(t)" or "Cell Quality of Service Performance Measure for DCR Parameter" means the tth percentile value in the set of DCR values corresponding to a Cell observed during the assessment period;
(ed)"Cell_Q(90)" means Cell_Q(t) with t=90 and indicates the 90th percentile DCR value in the set of DCR values observed for a Cell in the assessment period;