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[Cites 0, Cited by 0] [Section 80] [Entire Act]

State of Kerala - Subsection

Section 80(v) in Kerala Factories Rules, 1957

(v)Splints, veneers, and other materials required in excess of the quantity required for the days manufacture shall be kept in separate rooms of the factory where no manufacturing process is carried on. No manufactured materials shall be stored anywhere in the factory compound for more than five days after the manufacture except in the storage godowns;