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State of Kerala - Section

Section 80 in Kerala Factories Rules, 1957

80. In match factories.

- (i) the residue of the head composition shall not in any way be mixed with the residue of the friction composition;
(ii)the rooms comprising the two mixing departments, namely (a) head composition, and (b) friction composition shall be entirely separated from each other and the drains from these two departments shall be kept entirely separate;
(iii)rubbish containing the residues of the head composition and friction composition shall be kept and burnt separately;
(iv)departments in which completed matches ( matches with heads on) are stored shall be separated from all other departments by means of fireproof walls and doors providing adequate means of escape in case of fire, provided that the chief inspector may, subject to such conditions, as he may deem necessary, exempt any factory in existence on 1st January 1951 from the provisions of this clause;
(v)Splints, veneers, and other materials required in excess of the quantity required for the days manufacture shall be kept in separate rooms of the factory where no manufacturing process is carried on. No manufactured materials shall be stored anywhere in the factory compound for more than five days after the manufacture except in the storage godowns;
Provided that nothing contained in this clause shall apply to splints and veneers in cases stored in peeling and box making departments; and
(vi)Store rooms for matches shall be entirely separated by fire proof walls from the buildings used for manufacture.