Section 28(2)(b) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

[Cites 0, Cited by 0] [Section 28(2)] [Section 28] [Entire Act]

State of Uttar Pradesh - Subsection

Section 28(2)(b) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980

(b)the second efficiency bar unless-

(i)he continued to work efficiently and is fully competent to conduct and supervise audit of different types of Cooperative and Panchayat institutions;

(ii)he has acquired a thorough knowledge of Act, Rules, Regulations, and departmental circulars pertaining to Cooperative and Panchayats Institutions;

(iii)he has capacity to guide auditors and is considered fit for promotion;

(iv)his integrity is certified.

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State of Uttar Pradesh - Subsection

Section 28(2)(b) in The U.P. Subordinate (Co-operative and Panchayat) Audit Service Rules, 1980