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[Cites 0, Cited by 0] [Section 32(2)] [Section 32] [Entire Act]

State of Karnataka - Subsection

Section 32(2)(v) in Karnataka Janapada Vishwavidyalaya Act, 2011

(v)one expert who is a folklore expert or an educationist with rich experience of teaching and Research and educational administration, nominated by the Government for a term of two years;