Section 32(2) in Karnataka Janapada Vishwavidyalaya Act, 2011
(2)The Academic, Planning, Monitoring and Evaluation Board shall have the following members, namely:-(i)the Vice-Chancellor, who shall be the Chairman;(ii)the Registrar (Evaluation);(iii)two senior most Deans of the Faculties by rotation for a period of one year as recommended by the Vice-Chancellor;(iv)two senior most Professors of whom one shall be from heritage, science and technology and the other from among the Professors nominated by the Vice-Chancellor, for a term of two years;(v)one expert who is a folklore expert or an educationist with rich experience of teaching and Research and educational administration, nominated by the Government for a term of two years;(vi)one officer of the Government in the Planning Department not below the rank of a Deputy Secretary or a Joint Director of Planning, nominated by the Government.
