Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 34(8)] [Section 34] [Entire Act] State of Odisha - Subsection Section 34(8)(c) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001 (c)the outhouse shall not cover more than one third of the width and more than one fourth of depths of the plot and shall not abut any public road;